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Madhya Pradesh High Court

Employees Provident Fund Organisation ... vs M/S Cox India Ltd. on 10 November, 2017

THE HIGH COURT OF MADHYA PRADESH
WP-11638-2017

(EMPLOYEES PROVIDENT FUND ORGANISATION SAGAR VS M/S COX INDIA LTD.)

2
Jabalpur, Dated : 10-11-2017

Shri ].K.Pillai, counsel for the petitioner.

Heard.
Issue notice to the respondents on payment of PF within seven

days. Notices be made returnable on interim relief. (SUJOY PAUL) JUDGE MKL