Madhya Pradesh High Court
Employees Provident Fund Organisation ... vs M/S Cox India Ltd. on 10 November, 2017
THE HIGH COURT OF MADHYA PRADESH WP-11638-2017 (EMPLOYEES PROVIDENT FUND ORGANISATION SAGAR VS M/S COX INDIA LTD.) 2 Jabalpur, Dated : 10-11-2017 Shri ].K.Pillai, counsel for the petitioner. Heard. Issue notice to the respondents on payment of PF within seven
days. Notices be made returnable on interim relief. (SUJOY PAUL) JUDGE MKL