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State of Jammu-Kashmir - Section

Section 31 in Srinagar and Jammu Cluster Universities Act, 2016

31. Powers and functions of the Board of Research Studies.

- Each Board shall have the following powers and functions, namely :-
(a)to consider and grant applications for registration for the research degrees in the light of the recommendations made by the Head of the Postgraduate Department concerned ;
(b)to appoint supervisors for the guidance of research studies ;
(c)to prescribe to maximum number of research scholars to be guided by an approved supervisor ;
(d)to submit to the Academic Council suggestions and proposals for organizing or improvement of the research studies in the Cluster University ; and
(e)to consider any other matter referred to it by the Academic Council, the Syndicate and the University Council.