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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(1) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(1)In case, Tribunal receives a report from the Conciliation Officer under sub-rule(3) of rule 10, along with a memorandum of settlement, it shall give notice to both the parties to appear before it on a date to be specified in the notice calling upon them to confirm the settlement.