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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(m) in The Land Ports Authority of India (Lost Property) Regulations, 2015

(m)"passenger terminal" means the area within the integrated check post where passengers (inbound/outbound) have access and include covered buildings or sheds as well open area including parking meant for them.