Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 12 in The National Commission For Minorities (Annual Statement Of Accounts, Audit The Annual Report) Rules, 1995 12. Measures in respect of any minority to be undertaken by the Central Government or the State Governments.
