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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1) in The Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972

(1)Any person who obstructs the lawful exercise of any power conferred by or under this Act shall on conviction be punished with fine which may extent to one thousand rupees.