Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(2)(xii) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(xii)The procedure to issue of licenses / endorsements to ‘Fish Feed manufacturing Units, ‘Fish Feed Dealers’ and ‘Fish Feed Vendors’;