Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Haryana - Subsection Section 54(2)(g) in The Haryana Electricity Reform Act, 1997 (g)method and manner of determination of licensee's revenues, tariff fixation, the matters to be considered in such determination and fixation;