Madhya Pradesh High Court
Santosh Tiwari vs The State Of Madhya Pradesh on 29 May, 2023
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6017 of 2022 (SANTOSH TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH) CRA/06180/2022, CRA/06183/2022, CRA/07086/2022 Dated : 29-05-2023 Parties through their counsels.
Shri Punit Shroti - Government Advocate seeks for and is granted time to file objection.
List after summer vacation.
(RAJENDRA KUMAR (VERMA)) (AVANINDRA KUMAR SINGH)
V. JUDGE V. JUDGE
rv
Signature Not Verified
SAN
Digitally signed by REENA HIMANSHU
SHARMA
Date: 2023.06.03 15:31:46 IST