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State of Jharkhand - Section

Section 946 in Bihar Education Code, 1961

946. Indenting officers.

- The following officers are empowered to indent for stationery :- the Director; Deputy Director of Education; Assistant Directors (Sanskrit Education) and (Islamic Education); Registrar of Examinations; Superintendents of Reformatory Schools, Hazaribagh and of Libraries; Secretaries of the Madrasa Examination Board and of Government Urdu Library and Rashtra Bhasha Parishad; Regional Deputy Director of Education; District Education Officers; Sub-divisional Education Officers; Deputy Inspectors; Inspectress of Schools, Bihar; District Inspectress of Schools; District Superintendent of Education; Principals of Government Professional Colleges; Madrasa Islamia Shamsul Huda; Teachers' Training Schools and of Patna School of Arts; Lady Principals of Government Girls' High/ Higher Secondary Schools; Curator, Patna Museum and the Directors of the Institute of Post-Graduate Studies in Arabic and Persian Learning; and Nava Nalanda Mahavihar, Nalanda; Mithila Institute of Post-Graduate Studies and Research in Sanskrit Learning, Darbhanga and K. P. Jayaswal Research Institute, Patna; Text-Book Research Institute, Patna and Rural Institute, Birauli.(D. P. I.'s circular no. 2, dated the 28th January 1927; the Bihar Stationery Manual; G. O. no. 9339-F., dated the 1st December 1924; G. O. no. 2257-F. R., dated the 18th August 1924; G. O. no. 988-F. R., dated the 23rd July, 1923 and G. O. no. 2769-F., dated the 12th February, 1929.)