Section 56(ii) in The Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
(ii)Where such amount exceeds 200 rupees, but does not exceed 1.000 rupees, 2 rupees for the first 200 rupees and at the rate of 50 Naye paise for every 100 rupees or portion of 100 rupees in excess of 200 rupees.
