Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 95] [Entire Act] State of Punjab - Subsection Section 95(2) in Punjab Gram Panchayat Act, 1952 (2)The Director may with the previous permission of Government delegate any of his powers other than those delegated to him 2[* * *] to an officer not below the rank of District Panchayat Officer.
