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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(4) in Rajasthan Agricultural University Act, 1962

(4)[The Academic Council] [Substituted, by Act No. 37 of 1987 dated 7-11-1987.] may, subject to the provisions of the Statutes, make Regulations providing for courses of study, system of examinations, and degrees of the University after receiving drafts of the same from [any Board of Studies.] [Substituted, by Act No. 37 of 1987 dated 7-11-1987.]