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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(4) in West Bengal Co-operative Societies Rules, 2011

(4)The delegate shall hold office and attend all general meetings till fresh delegates are elected in their place :Provided that fresh delegates shall be elected before each Annual General Meeting in which election of Directors is to be held under sub-section (1) of section 29.