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NCT Delhi - Section

Section 65 in Delhi Wakf Board Regulations, 1963

65. Procedure for imposing minor penalties.

- No order imposing any of the penalties specified in clause (i) to (iv) of Regulation 64 shall be passed except after the employee is informed in writing of the proposal to take action against him and of the allegations oh which action is imposed to be taken and given an opportunity to make a representation, if any, to be taken into consideration by Disciplinary Authority.