Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Goa - Subsection

Section 47(15) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(15)At the close of the session, the Deputy Conductor shall arrange for sealing and labelling of all the packets of answer books, received from the Block Supervisors along- -with the reports in the specified forms.