Rajasthan High Court - Jaipur
Arjun Lal Chinwal And Ors vs U O I (Railway) And Ors on 31 October, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In The High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.11913/2011 Date Of Order :: 31.10.2011 Hon'ble Mr. Justice Ajay Rastogi Mr. K.K. Bhinda, for petitioner.
Counsel wants further time to study the matter. List after a week, as prayed.
(Ajay Rastogi),J.
VS Shekhawat/-p.1 11913cw11Oct31misc.doc