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Union of India - Section

Section 29 in Indian Medicine Central Council (Election) Rules, 1975

29. Voting papers to be retained for six months by the Registrar.

- Upon the completion of the counting and after the result has been declared by him, the Registrar shall seal up the voting papers and all other documents relating to the election and shall retain the same for a period of six months and he shall not destroy or cause to be destroyed the records even after six months without the previous concurrence of the Central Government.]