Supreme Court - Daily Orders
Gurdev Singh And Ors. vs Union Of India And Ors. on 28 July, 2017
Bench: Dipak Misra, A.M. Khanwilkar
ITEM NO.8 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26111/2015
(Arising out of impugned final judgment and order dated 13-05-2015
in LPA No. 282/2010 passed by the High Court Of Delhi At New Delhi)
GURDEV SINGH AND ORS. & ORS. Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. & ORS. Respondent(s)
Date : 28-07-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Mr. Jayant Bhushan, Sr. Adv.
Mr. K.B. Upadhyay, Adv.
Mr. s.N. Tripathi, Adv.
Mr. S. R. Setia, AOR
For Respondent(s) Mr. Maninder Singh, ASG
Mr. Devashish Bharuka, Adv.
Mr. Nalin Kohli, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Ankit Roy, Adv.
Mr. B.V. Balram Das, Adv.
Mr. B. Krishna Prasad, AOR
Ms. Charu Walikhanna, Adv.
Mr. Chirag M. Shroff, AOR
UPON hearing the counsel the Court made the following
O R D E R
As the pleadings are complete, let the matter be listed for final disposal in the third week of September, 2017.
Signature Not Verified (Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master Digitally signed by GULSHAN KUMAR ARORA Date: 2017.07.29 13:06:32 IST Reason: