Central Administrative Tribunal - Delhi
Rahul vs Health And Family Welfare on 12 April, 2023
1
O.A. No. 1006/2023
Item No. 7
Central Administrative Tribunal
Principal Bench, New Delhi
O.A. No. 1006/2023
This the 12th day of April, 2023
Hon'ble Mr.Chhabilendra Roul, Member (A)
Rahul, aged about 30 years
S/o Late Shri Babu Ram Manuwal
R/o E-12/367, Amar Colony East Gokul Pur
Delhi - 110094.
..Applicant
(By advocate: Mr. T.N. Tripathi)
Versus
1. Union of India
Ministry of Health and Family Welfare
Through its Secretary, Nirman Bhawan
New Delhi - 110011.
2. The Chairman
National Medical Commission
Pocket 4, Sector 8, Dwarka
New Delhi - 110077.
.. Respondents
(By advocates: Ms. Sumedha Sharma for R-1 and Mr.
T. Singhdev assisted by Mr. Aabhas Subramani for R-
2)
2
O.A. No. 1006/2023
Item No. 7
O R D E R (ORAL)
After arguing for some time, learned counsel for the applicant submits that there are some technical and clerical mistakes in OA. Therefore, he wants to withdraw the present OA with liberty to the applicant to file a better one.
2. Permission is granted.
3. The OA stands dismissed as withdrawn with liberty as aforesaid.
(Chhabilendra Roul) Member (A) /anjali/