Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(iii) in The Patents (Amendment) Act, 2002 (iii)in sub- clause (v), for the words" Union territory of Goa, Daman and Diu", the words" State of Goa, the Union territory of Daman and Diu" shall be substituted;
