Himachal Pradesh High Court
United India Insurance Company Ltd. vs . Smt. Teja Devi And Others on 11 April, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
United India Insurance Company Ltd. vs. Smt. Teja Devi and others .
FAO No. 59 of 2023 11.04.2023 Present: Dr. Lalit Kumar Sharma, Advocate for the appellant.
FAO No. 59 of 2023 Heard.
Admit.
Post admission notice, to the respondents, on taking steps within one week, returnable for 25.05.2023.
For the purpose of service post admission, list before Additional Registrar (Judicial).
CMP No. 3405 of 2023 This application is disposed of with the direction that in the event of the entire award amount, with up-to-date interest thereon, being deposited by the applicant/appellant with the Registry of this Court within a period of six weeks from today, the operation of award under challenge shall remain stayed.
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(Ajay Mohan Goel) Judge April 11, 2023 (narender) ::: Downloaded on - 11/04/2023 20:43:39 :::CIS