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Supreme Court - Daily Orders

M/S Bsbk Private Limited vs The State Of Chhattisgarh on 6 August, 2025

     ITEM NO.55                         REGISTRAR COURT. 2                 SECTION IV-C

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                                  BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN

     Petition(s) for Special Leave to Appeal (C)                  No(s).   13250/2025

     M/S BSBK PRIVATE LIMITED                                           Petitioner(s)

                                                   VERSUS

     THE STATE OF CHHATTISGARH & ORS.                                   Respondent(s)


     Date : 06-08-2025 This petition was called on for hearing today.


     For Petitioner(s) :
                                      Mr. Kishore Kunal, AOR
                                      Ms. Runjhun Pare, Adv.
                                      Mr. Govind Gupta, Adv.


     For Respondent(s) :

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Despite service being complete, none has entered appearance for respondent nos.1 and 3.

As per office report service is complete on respondent no.2. Mr. Nikunj Goyal, Ld. Counsel appearing for Mr. Ayushman Vatsalya, Ld. AOR has entered into appearance on behalf of respondent no.2. Four weeks time, is granted to file vakalatnama as well as counter affidavit.

After the expiry of four weeks, let the matter be processed for listing before the Hon’ble Court as per rules. Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2025.08.08 16:56:52 IST Reason:

MASHROOR ALAM KHAN Registrar pm