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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3) in The Indian Post Office Rules, 1933

(3)Articles of glass or other fragile material shall be securely packed (in boxes of metal, wood, or strong corrugated cardboard) in such a way as to prevent all risk of injury to the mails or to the officers of the Post Office.