Supreme Court - Daily Orders
Energy Watchdog vs Central Electricity Regulatory ... on 8 May, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
M.A. NO. 848 OF 2019
IN
CIVIL APPEAL NOS. 5399-5400 OF 2016
ENERGY WATCHDOG Appellant(s)
VERSUS
CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. Respondent(s)
O R D E R
Learned Senior Counsel appearing for the applicant seeks permission to withdraw the Miscellaneous Application.
Permission granted.
The Miscellaneous Application is dismissed as withdrawn.
.......................... J. (ROHINTON FALI NARIMAN) .......................... J. (VINEET SARAN) New Delhi;
May 08, 2019.
Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.05.11 12:46:27 IST Reason: ITEM NO.19 COURT NO.5 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
MA 848/2019 in C.A. No(s). 5399-5400/2016 (Arising out of impugned final judgment and order dated 11-04-2017 in C.A. No. No. 5399/2016 passed by the Supreme Court Of India) ENERGY WATCHDOG Appellant(s) VERSUS CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. Respondent(s) Date : 08-05-2019 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE VINEET SARAN For Parties: Mr. Salman Khurshid, Sr. Adv.
Mr. Tarun Gupta, AOR Mr. Abhishek Sharma, Adv.
Mrs. Hemantika Wahi, AOR Ms. Jesal Wahi, Adv.
Dr. Nishesh Sharma, Adv.
Mr. Rajat Nair, Adv.
Mr. G.S. Makker, AOR UPON hearing the counsel the Court made the following O R D E R The Miscellaneous Application is dismissed as withdrawn in terms of the signed order.
(R. NATARAJAN) (SUNIL KUMAR RAJVANSHI) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)