Section 1(3)(xli) in The Employees' Provident Funds Scheme, 1952
(xli)[ as respects the establishments in the Union territory of Goa, Daman and Diu-in which territory the Employees' Provident Funds Act, 1952 (19 of 1952), has been enforced from the 1st July, 1964 by the notification of the Government of Goa, Daman and Diu, Industries and Labour Department No. LC/6/64, dated the 24th June, 1964, come into force on the 31st day of July, 1964;] [Inserted by G.S.R. 1288, dated 1.9.1964.]