Madhya Pradesh High Court
Dhruv Narayan Singh vs Ashish Agrawal on 18 June, 2018
THE HIGH COURT OF MADHYA PRADESH SA-551-2013 (DHRUV NARAYAN SINGH Vs ASHISH AGRAWAL) 3 Jabalpur, Dated : 18-06-2018 List along with S.A. No.549/2013.
(VIJAY KUMAR SHUKLA) JUDGE e sh ad mrs. mishra Digitally signed by DEEPA MISHRA Pr a Date: 2018.06.18 23:07:10 -07'00' hy ad M of rt ou C h ig H