Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(4) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(4)A notice by the political party in writing in Form B to that effect has, not later than 3.00 p.m. on the last date for making nominations been delivered to the Returning Officer;