Himachal Pradesh High Court
Gurcharan Singh vs . Gian Singh on 27 June, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Gurcharan Singh vs. Gian Singh .
CMPMO No.457 of 2019 with COPC No.249 of 2019 27.6.2023 Present: Mr. Rohit, Advocate for the petitioner(s).
Mr. Manvinder Singh, Advocate vice counsel for the respondents in both the petitions.
CMP(M) No.715 of 2023 By way of instant application, prayer has been made on behalf of the applicant-petitioner for bringing on record the LRs of deceased respondent No.3, who has expired on 3.1.2023, leaving behind his LRs, as detailed in para-1 of the application.
Notice be issued to proposed LRs, as detailed in para-1 of the application, returnable for 26.7.2023, on taking steps within one week.
June 27, 2023 (Sandeep Sharma),
(shankar) Judge
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