Madhya Pradesh High Court
Deepak Vishnoi vs The State Of Madhya Pradesh on 16 October, 2025
1 MCRC-34364-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 34364 of 2023 (DEEPAK VISHNOI Vs THE STATE OF MADHYA PRADESH ) Dated : 16-10-2025 Shri Shreyash Pandit - Advocate for the petitioner.
As prayed for, list in the next week.
(PRAMOD KUMAR AGRAWAL) JUDGE Sateesh Signature Not Verified Signed by: SATEESH KUMAR SEN Signing time: 10/17/2025 3:03:55 PM