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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2)(a) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(a)all members, not withstanding that their term of office has not expired, shall, from the date of dissolution, vacate their offices as such members;