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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(b) in The Mizoram Civil Service Rules, 1988

(b)The remaining 33⅓ of the vacancies shall be filled up by selection from amongst officers who hold gazetted posts in substantive capacity in connection with the affairs of the State with not less than 8 years of service in such grade and A.O. (N.G.) with not less than 13 years of service shall be eligible for consideration for induction in the service by selection method for this quota, "in accordance with the provisions of these Rules.]