Section 8(2) in Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity in Dental Colleges) Regulations, 2006
(2)The Council, while evaluating the scheme under this regulation, may seek further information or clarification or additional documents from the applicant in terms of sub-section (7) of section 10A of Act and any other information as it considers necessary, and may carry out physical inspection to verify the information.
