Gauhati High Court
Imaa Bishnupriya Manipuri (Ibm) vs The State Of Assam And 5 Ors on 4 September, 2025
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GAHC010202842024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5032/2024
IMAA BISHNUPRIYA MANIPURI (IBM),
A SOCIETY REGISTERED UNDER THE PROVISIONS OF THE SOCIETIES
REGISTRATION ACT, 1860 HAVING ITS REGISTRATION NO, RS/CA/243/P/66
AND HAS ITS REGISTERED OFFICE SITUATED AT RAM KRISHNA SARANI
SATSANG ASHRAM ROAD, SILCHAR, PIN- 788007, CACHAR ASSAM, IN
THE INSTANT PROCEEDING, THE PETITIONER SOCIETY IS REPRESENTED
BY ITS WORKING PRESIDENT, SRI KISHAR KUMAR SINHA, AGE ABOUT 51
YEARS, SON OF LATE KRISHNA MOHAN SINHA (EX-ARMY), PRESENTLY
RESIDING AT C/O. MR. NIRMAL BARMAN, HOUSE NO.9, CHANAKYA PATH,
G.S.ROAD, P.O. DISPUR, P.S. BHANGAGARH, GUWAHATI- 781005 IN THE
DISTRICT OF KAMRUP (M), ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE SECRETARY, EDUCATION (ELEMENTARY)
DEPARTMENT, DISPUR, GUWAHATI, PIN- 781006
2:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
3:THE DIRECTOR
SOCIAL WELFARE
ASSAM
M.G. ROAD
UZANBAZAR
GUWAHATI
ASSAM
PIN- 781001
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4:THE DIRECTOR
STATE COUNCIL FOR EDUCATION RESEARCH TRAINING
KAHILIPARA
GUWAHATI
ASSAM
PIN- 781019
5:THE PRESIDENT
BISHNUPRIYA MANIPURI SAHITYA SABHA
ASSAM
HAVING ITS HEAD OFFICE SITUATED AT MANIKANTA BHAWAN
SARADAMANI LANE
COLLEGE ROAD
SILCHAR- 788004
IN THE DISTRICT OF CACHAR
ASSAM
6:THE PRESIDENT
NIKHIL BISHNUPRIYA MANIPURI SAHITYA PARISHAD (ASSAM)
HAVING ITS OFFICE AT C/O. SRI SHIBENDRA SINHA
CHINCOORIE ROAD
P.O. BHAKATPUR
P.S. SILCHAR (SADAR)
SILCHAR- 788005
DISTRICT- CACHAR
ASSAM
7:THE NIKHIL BISHNUPRIYA MANIPURI MAHASABHA
BHAKATPUR
SILCHAR-5
CACHAR
ASSAM (REPRESENTED BY THE GENERAL SECRETARY OF THE ABOVE
MAHASABHA
NAMELY
SHRI PARTHA SARATHI SINGHA
AGED ABOUT 45 YEARS
S/O LATE SANGRAMDEV SINGHA
OF VILL. RAJARGAON
P.O. PATHER KANDI
DIST. SRIBHUMI
ASSAM
Advocate for the Petitioner : MR. R P SARMAH, MR. D DOLEY,MS A DEKA,MS S P CHETRY
Advocate for the Respondent : SC, ELEM. EDU, MR N N UPADHYAYA,MR. H ISLAM (R6),MR
B SINHA (R6),SC, SCERT, ASSAM,GA, ASSAM
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BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
04.09.2025 As agreed by the learned advocates for both the parties, Registry shall list this matter on 08.09.2025 at 2:00 P.M. JUDGE Comparing Assistant