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[Cites 0, Cited by 2] [Section 62] [Entire Act]

State of Assam - Subsection

Section 62(2) in Assam Panchayat Act, 1994

(2)The other staff of the Anchalik Panchayat shall be appointed as provided in Section 140 it the Act. In respect of the provincialized Panchayat employees working under the Anchalik Panchayat, the Director of Panchayat and Rural Development shall be the appointing authority.