Himachal Pradesh High Court
State Of H.P. vs . Mehar Singh & Another. on 5 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
State of H.P. Vs. Mehar Singh & another.
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Cr. Appeal No. 599 of 2008 5.5.2022 Present: Ms.Raju Ram Rahi, Deputy Advocate General, for the appellant.
None for the respondents.
List after four weeks.
(Vivek Singh Thakur), Judge.
5th May, 2022 (Keshav) ::: Downloaded on - 05/05/2022 20:09:58 :::CIS .
::: Downloaded on - 05/05/2022 20:09:58 :::CIS