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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Assam - Subsection

Section 9(9)(iii) in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

(iii)The assistance under this item will be available only once for the marriage of any daughter unless the second marriage is owing to the death of the first husband.