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[Cites 0, Cited by 0] [Section 306(5)] [Section 306] [Entire Act]

State of Tamilnadu - Subsection

Section 306(5)(b) in Tamil Nadu District Municipalities Act, 1920

(b)[ for the construction of house drains, and for regulating their situation, mode of construction and materials;] [Sub-clause (b) and (c) were omitted and sub-clause (d) was relettered as sub-clause (b) by section 6(ii) of the Tamil Nadu Traffic Control Act, 1938 (Tamil Nadu Act V of 1938).]