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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(12) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(12)If the teacher wishes to apply for any job elsewhere, the application shall be sent through the Head of Institution. The maximum number of places where one can apply shall not be more than two during an academic year.