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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(3) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(3)No panchayat employee shall, except with the previous sanction of the panchayat participate in a television programme or radio broadcast:Provided that no such sanction shall be required if such television programmer or radio broadcast, is of a purely literary, artistic or scientific character.