Section 1(2) in The Inland Waterways Authority Of India Act, 1985

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Section 1(2) in The Inland Waterways Authority Of India Act, 1985

(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

Enforced w.e.f. 27-10-1986 : Vide Notification No. S.O. 763 (E), dated 27-10-1986, Gazette of India, Extraordinary, 1986, Part II, section 3 (ii).