Section 17 in University of Rajasthan Act, 1946

[Cites 0, Cited by 4] [Entire Act]

- The following shall be the authorities of the University, namely :-

(i)the Senate,

(ii)the Syndicate,

(iii)the Academic Council,

(iv)the Faculties,

(v)the Board of Studies,

(vi)the Board of Inspection, and

(vii)such other bodies of the University as may be declared by the Statutes to be the authorities of the University.]

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