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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006

(1)The State Commission will meet the expenses required in connection with the discharge of its functions under section 86 as also for meeting the objects and the purposes authorized by the Act.