Delhi High Court - Orders
Shiva Texyarn Ltd vs Official Liquidator Of M/S Apollo Tubes ... on 8 October, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~39
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.P. 11/2025
SHIVA TEXYARN LTD .....Decree Holder
Through: Mr. Nakul Gandhi, Mr. Akshay
Nagarajan, Mr. Mujeeb and Ms.
Tanish Gupta, Advs.
versus
OFFICIAL LIQUIDATOR OF M/S APOLLO TUBES AND STEEL
INDUSTRIES LTD & ORS. .....Judgement Debtors
Through: None
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 08.10.2025 EX.APPL.(OS) 1438/2025
1. This is an application filed for seeking condonation of delay of two (2) days in re-filing EX.APPL.(OS) 1437/2025.
2. For the reasons stated in the application, the delay of two (2) days is condoned.
3. The application stands disposed of. EX.APPL.(OS) 1437/2025 (seeking modification of the order dated 19.03.2025.)
4. None appears for the applicant.
5. List this application before the Roster Bench on 20.11.2025, the date already fixed.
MANMEET PRITAM SINGH ARORA, J OCTOBER 8, 2025/msh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/10/2025 at 21:49:51