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Madhya Pradesh High Court

Rajesh vs The State Of Madhya Pradesh on 6 October, 2023

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2382 of 2023 (RAJESH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 06-10-2023 List along with connected CRA No. 315 of 2023.



                             (SATYENDRA KUMAR SINGH)                        (SANJEEV S KALGAONKAR)
                                      JUDGE                                         JUDGE

                           MKB




Signature Not Verified
Signed by: MAHENDRA
BARIK
Signing time: 07-10-2023
11:11:04 PM