Delhi High Court - Orders
Harley-Davidson Motor Company, Inc vs Mr. Hari Kishan Pippal And Anr on 24 March, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1293/2025 & I.A. 30378/2025
HARLEY-DAVIDSON MOTOR COMPANY, INC .....Plaintiff
Through: Mr. Ranjan Narula, Mr. Shakti Nair,
Mr. Parth Bajaj and Ms. Gitanjali
Vohra, Advocates.
versus
MR. HARI KISHAN PIPPAL AND ANR. .....Defendants
Through: Mr. Sudarshan Kumar Bansal, Mr. Amit
Chanchal Jha and Ms. Nishtha Kapoor,
Advocates (through VC).
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 24.03.2026
List on 17.09.2026.
TUSHAR RAO GEDELA, J
MARCH 24, 2026
kct
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