Supreme Court - Daily Orders
Supertech Limited vs Smt. Reshma Bhagat on 1 May, 2018
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO.13 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. NO. 1063 OF 2018
IN
CIVIL APPEAL NOS. 5197-98 OF 2016
SUPERTECH LIMITED Petitioner(s)
VERSUS
SMT. RESHMA BHAGAT & ANR. Respondent(s)
(IA No.35049/2018-I/A FOR WITHDRAWAL OF SUITOR FUND IN CA NO. 5197
OF 2016 )
Date : 01-05-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBERS]
For Petitioner(s) Mr. Keshav Mohan, Adv.
Mr. Gaurav Kejriwal, AOR
Mr. Kabir Ghosh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List next week.
Put up alongwith file.
(POOJA SEHGAL) (TAPAN KUMAR CHAKRABORTY) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Signature Not Verified Digitally signed by POOJA SEHGAL Date: 2018.05.02 16:33:42 IST Reason: