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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2)(g) in The M.P. Kashtha Chiran (Viniyaman) Niyam, 1984

(g)The expansion of the saw mill or saw pit, or change in its location shall not be carried out without the written permission of the licensing officer.