Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2)(f) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(f)For providing honorarium, travel expenses, etc. to officers from Directorate and subordinate offices and to the retired teachers for providing guidance in schools.