(3)The Board may provide, either wholly or in part, for all or any of the following services, namely :(a)furtherance of education, establishment of schools and improvement of educational facilities;(b)providing housing accommodation for the employees of the Board and for labourers engaged within the port;(c)construction and maintenance of ware-houses and godowns; and(d)any measure, not hereinbefore specified, likely to promote public safety, health, convenience or general welfare of labourers and other persons working or residing in the port area.
